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State of Odisha - Section

Section 11 in The Orissa Employment Officers' Service Rules, 1970

11.

Such percentage of the vacancies as the State Government may, from time to time fix, shall be reserved for the candidates belonging to scheduled caste and scheduled tribes subject to the condition that the candidates of such castes and tribes satisfy the minimum standard of suitability as specified in Rule 10 and as may be fixed by the Commission for appointment to the post.