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[Cites 0, Cited by 0] [Section 28(4)] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(4)(iv) in Rajasthan Sanskrit Education State and Subordinate Service (School Branch) Rules, 2015

(iv)while counting the total number of children of a candidate, the child born from earlier delivery and having disability shall not be counted.