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Punjab-Haryana High Court

Mehul Kumar Chugh And Another vs The Union Of India And Another on 21 March, 2023

                                                        Neutral Citation No:=2023:PHHC:055033




      IN THE PUNJAB AND HARYANA HIGH COURT AT
                    CHANDIGARH


212/587                                       CWP No.1612 of 2019(O&M)
                                              Date of decision: 21.03.2023


Mehul Kumar Chugh and another
                                                                .... Petitioner(s)
                                    Versus

Union of India and another                                     .... Respondent(s)

CORAM: HON'BLE MR. JUSTICE VINOD S. BHARDWAJ

Present :   Dr. Rajansh Thukral, Advocate,
            for the petitioner(s).

            Mr. Satya Pal Jain, Additional Solicitor General of India
            With Mr. Arun Gosain, Sr. Panel Counsel,
            for the Respondents/UOI.

                  ****

VINOD S. BHARDWAJ, J. (ORAL)

For orders see, CWP-24977-2017 titled as "GURDEEP SINGH AND OTHERS Vs THE UNION OF INDIA AND ANOTHER" of even date.

(VINOD S. BHARDWAJ) JUDGE March 21, 2023 joyti Whether speaking/reasoned: Yes/No. Whether reportable : Yes/No Neutral Citation No:=2023:PHHC:055033 1 of 1 ::: Downloaded on - 10-06-2023 03:03:39 :::