Punjab-Haryana High Court
Mehul Kumar Chugh And Another vs The Union Of India And Another on 21 March, 2023
Neutral Citation No:=2023:PHHC:055033
IN THE PUNJAB AND HARYANA HIGH COURT AT
CHANDIGARH
212/587 CWP No.1612 of 2019(O&M)
Date of decision: 21.03.2023
Mehul Kumar Chugh and another
.... Petitioner(s)
Versus
Union of India and another .... Respondent(s)
CORAM: HON'BLE MR. JUSTICE VINOD S. BHARDWAJ
Present : Dr. Rajansh Thukral, Advocate,
for the petitioner(s).
Mr. Satya Pal Jain, Additional Solicitor General of India
With Mr. Arun Gosain, Sr. Panel Counsel,
for the Respondents/UOI.
****
VINOD S. BHARDWAJ, J. (ORAL)
For orders see, CWP-24977-2017 titled as "GURDEEP SINGH AND OTHERS Vs THE UNION OF INDIA AND ANOTHER" of even date.
(VINOD S. BHARDWAJ) JUDGE March 21, 2023 joyti Whether speaking/reasoned: Yes/No. Whether reportable : Yes/No Neutral Citation No:=2023:PHHC:055033 1 of 1 ::: Downloaded on - 10-06-2023 03:03:39 :::