Delhi High Court - Orders
Anumeet Kaur vs Medical Council Of India & Anr on 11 January, 2019
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~3 & 4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6026/2013
ANUMEET KAUR ..... Petitioner
Through: None
versus
MEDICAL COUNCIL OF INDIA & ANR...... Respondents
Through: Mr. T. Singhdev, Mr. Abhijit
Chakravarty and Ms. Puja
Sarkar, Advs. for R-1/MCI
Mr. Kirtiman Singh, Adv. for
R-NBE
+ W.P.(C) 6029/2013
G A V V R MANIKANTA ..... Petitioner
Through: None
versus
MEDICAL COUNICL OF INDIA & ANR. ..... Respondents
Through: Mr. T. Singhdev, Mr. Abhijit
Chakravarty and Ms. Puja
Sarkar, Advs. for R-1/MCI
Mr. Kirtiman Singh, Adv. for
R-NBE
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 11.01.2019 There is no appearance on behalf of the petitioners. Mr. T. Singhdev enters appearance on behalf of the Medical Council of India.
Pleadings are complete.
List for disposal at the end of the board on 20th February, 2019.
JANUARY 11, 2019/kr C.HARI SHANKAR, J