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State of Assam - Section

Section 27 in Fundamental Rules and Subsidiary Rules

27. A Government servant who was on leave in Europe must, on return to India, deliver to the Audit Officer the last pay certificate obtained by him from the Commissioner, before he can obtain payment of any arrears of leave-salary or pay due to him. A Government servant who has drawn his leave-salary on a warrant must deliver his copy of the warrant which will serve as a last- pay certificate.