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State of Rajasthan - Section

Section 30 in The Rajasthan Lands Special Irrigation Charges Rules, 1954

30. [ Penal rate of interest for defaulting payment. [Inserted by Dated 7-3-1989, Published in Rajpatra part IV(ga), dated 4-5-1989]

- In case the Special Irrigation Charges leviable are not paid by the date, penal interest at the rate of 12% per annum shall be recovered on the amount remaining due.]