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State of Bihar - Section

Section 119 in The Bihar Government Estates (Khas-Mahal) Manual, 1953

119. Acting allowance Rules.

- Muharrirs and Patwaris of Government estates in districts other than Palamau are allowed when they act for tahsildars, an acting pay not exceeding double their substantive pay or Rs. 30 a month, whichever is less. In Palamau the acting pay of khasmahal muharrirs is limited to a maximum of 50 per cent of their substantive pay.