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NCT Delhi - Section
Section 2 in The Delhi Municipal Corporation (Validation of Electricity Tax) Act and Other Laws (Repeal) Act, 2002
2. Repeal of certain enactments.
- The enactments specified in the Schedule are hereby repealed to the extent mentioned in the fourth column thereof.The Schedule(See section 2)Repeal of Enactments| Name of the Act | Year | Act No. | Extent of repeal |
| 1 | 2 | 3 | 4 |
| The Delhi Municipal Corporation (Validation of ElectricityTax) Act, 1966 | 1966 | 35 | The whole. |
| The Goa, Daman and Diu (Opinion Poll) Act, 1966 | 1966 | 38 | Ditto. |
| The Punjab Pre-emption (Chandigarh and Delhi Repeal) Act, 1989 | 1989 | 22 | Ditto. |
| The Colonisation of Government Lands (Punjab) Act, 1912 | 1912 | Pb. Act V | As in force in the Union territory of Chandigarh. |
| The Punjab Town Improvement Act, 1922 | 1922 | Pb. Act IV | Ditto. |
| The Repealing (Punjab Loans Limitation) Act, 1923 | 1923 | Pb. Act III | Ditto. |
| The Punjab Aerial Ropeways Act, 1926 | 1926 | Pb. Act V | Ditto. |
| The Punjab Urban Immovable Property Tax Act, 1940 | 1940 | Pb. Act XVII | Ditto. |
| The Punjab Jagirs Act, 1941 | 1941 | Pb. Act V | Ditto. |
| The East Punjab Local Authorities (Restriction of Function)Act, 1947 | 1947 | East Pb. Act IX | Ditto. |
| The East Punjab Armed Bands (Arrest and Detention) Act, 1947 | 1947 | East Pb. Act XI | Ditto. |
| The East Punjab Extension of Limitation Act, 1947 | 1947 | East Pb. Act XVI | Ditto. |
| The East Punjab Refugees Rehabilitation (Loan and Grants) Act,1948 | 1948 | East Pb. Act II | Ditto. |
| The East Punjab Refugees (Registration of Claims) Act, 1948 | 1948 | East Pb. Act VII | Ditto. |
| The East Punjab Refugees (Registration of Land Claims) Act,1948 | 1948 | East Pb. Act XII | Ditto. |
| The East Punjab Refugees Rehabilitation (Buildings andBuilding Sites) Act, 1948 | 1948 | East Pb. Act XLII | Ditto. |
| The East Punjab Refugees Rehabilitation (House Building Loans)Act, 1948 | 1948 | East Pb. Act XLIII | Ditto. |
| The Punjab New Townships (Street Lighting and Water Supply)Fees Act, 1950 | 1950 | Pb. Act IX | Ditto. |
| The Punjab Development of Damaged Areas Act, 1951 | 1951 | Pb. Act X | Ditto. |
| The Punjab Resumption of Jagirs Act, 1957 | 1957 | Pb. Act 39 | Ditto. |
| The Punjab New Mandi Townships (Development and Regulation)Act, 1960 | 1960 | Pb. Act II | Ditto. |
| The Punjab Urban Estates (Development and Regulation) Act,1964 | 1964 | Pb. Act 22 | Ditto. |