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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(m) in Himachal Pradesh Ex-servicemen Corporation Act, 1979

(m)"processing" means all activities relating to the processing of agricultural produce so as to make it marketable or fit for eon¬' sumption and includes purchase and storage of raw materials, purchase of equipment, and purchase, installation and running of machinery required for processing and storage of finished produce;