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[Cites 0, Cited by 0] [Section 63(3)] [Section 63] [Entire Act]

Union of India - Subsection

Section 63(3)(a) in Unique Identification Authority of India (Salary, Allowances and other Terms and Conditions of Service of Employees) Regulations, 2020

(a)A copy of the statement of imputations of lapses furnished to the employee;