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[Cites 0, Cited by 0] [Section 105(2)] [Section 105] [Entire Act]

State of Manipur - Subsection

Section 105(2)(k) in The Manipur Panchayati Raj Act, 1994

(k)the manner for co-opting the members by Standing Committee under clause (b) of sub-section (2) of section 38;