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State of Rajasthan - Section

Section 47 in Nims University Rajasthan, Jaipur Act, 2008

47. The Act to have overriding effect.

- The provisions of this Act and the rules, Statutes, Ordinances made thereunder shall have effect notwithstanding anything to the contrary contained in any other law, for the time being in force, relating to the matters in respect of which the State Legislature has exclusive power to make laws.