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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Sikkim - Subsection

Section 79(d) in The Sikkim Police Act, 2008

(d)assisting any citizen in arresting or handing over to the Police Station any person or persons under Section 43 of the Code of Criminal Procedure, 1973, along with the arms, ammunition, property or any objectionable or suspicious object, if any, seized from him, without delay; In case the arrested person is a woman, a male Village Guard shall be accompanied by a woman;