Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 69] [Entire Act]

Greater Bengaluru City Corporation -

Section 69(1) in Bangalore Development Authority Act, 1976

(1)The Government may by notification make rules to carry out the purposes of this Act.