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[Cites 0, Cited by 0] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(2) in The Vizagapatnam Harbour Craft Rules, 1950

(2)Noisy engines of all motor boats licensed under these rules while plying within the Port shall be fitted with efficient silencers.Form (Appendix) A[See rule 4]Licence granted to ...................owner of boat measuring.....................feet long..........feet broad and..............feet deep ........................egistered tons, to carry cargo (other than animals) and /or passengers or animals to the extent specified below, to and from the shipping at or off the Port of Vizagapatnam under the restrictions and subject to the penalties laid down in the Harbour Craft Rules sanctioned by Government.
Dateof Registry Namenumber and description of Harbour craft Rig.and equipment Whenbuilt and where Whenrepaired last and in what condition Cargowothout Passengers Numberof passengers without cargo Numberof crew Particularsrespecting the owner or owners of the boat Particularsrespecting to tindal of the boat Periodfor which the licence is to be in force Remarks
          Numberof animal & presumed weight Weightof cargo other than animals     Nameor names Occupation Placeor places or residence Name Placeof residence    
1 2 3 4 5 6(a) 6(b) 7 8 9 10 11 12 13 14 15
          Infine weather. Infine weather. Infine weather. Infine weather. Tindal            
          Inrough weather Inrough weather Inrough weather Inrough weather Tindal Lascar            
Dated...................................                 RegisteringOfficer
Note.- Two children under 12 years of age=1 adult.
Extendedto-DittoDittoDittoDittoDittoDittoDittoDittoDittoDittoEndoresementfor change of Tindal
Form (Appendix) B[See rule 10]Register showing the names, ages, places of residence and thumb impression of tindals employed in the Port of Vizagapatnam for the year 19.
Dateof registry Numberof Harbour Craft Names Age Placeof residence Thumbimpression Remarks
      Years Months Days