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State of Uttar Pradesh - Section

Section 20 in The U.P. Economizer Rules, 1959

20. Use of economizer after accident.

- The Inspector shall decide whether the use of the economizer can be permitted at the same or at a lower pressure without repairs or pending the completion of any repairs or alterations that he may order. In no case shall a provisional order or renewal certificate be issued until his orders have been carried out.