Punjab-Haryana High Court
State Of Punjab vs Ramandeep Singh And Another on 18 May, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 4093 of 2003 (O&M)
State of Punjab
....... Appellant
Versus
Ramandeep Singh and another
...... Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Sourabh Goel, Advocate for Mr. Govind Goel, Advocate for PUDA.
RAJESH BINDAL J.
In view of the detailed reasons recorded in a separate order of even date passed in R.F.A. No. 3522 of 1998 Harchal Singh Versus The State of Punjab and another the present appeal is disposed of in the same terms.
(RAJESH BINDAL) 18.05.2010 JUDGE sarita