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[Cites 0, Cited by 0] [Section 50(4)] [Section 50] [Entire Act]

State of Chattisgarh - Subsection

Section 50(4)(c) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

(c)the submission of every proposal for revision of scales of pay and rates of allowances of the officers, teachers and other persons employed by the Vishwavidyalaya to the State Government for sanction.