No. AG/1234, dated 2-8-1966.Instance have come to the notice of the undersigned where machines procured for the projects were not properly utilised on the same and the investment made on them unnecessarily remained blocked. This is a serious irregularity.It is, therefore, enjoined on all concerned that before placing orders of any equipment, it should be properly foreseen that the same, after its procurement, would be fully utilised for the work for which it is purchased. It would be the personal responsibility of the officers who place an order for the procurement of machines to see that the expenditure incurred would not be wasteful.
