Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Uttarakhand - Subsection Section 3(a) in Uttarakhand Police (Extraordinary Pension) (Amendment) Rules, 2018 (a)Death due to attach/fight with dacoits/criminals/foreign/hostiles/extremists/ terrorists/naxalites, etc.,
