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Union of India - Section

Section 23 in The Patents (Amendment) Act, 2002

23. Amendment of section 43.-

In section 43 of the principal Act, in sub- section 1,-(a) in clause (c), the word" or" shall be inserted at the end;
(b)after clause (c), the following clause shall be inserted, namely:-" (d) the application has not been found to be in contravention of any of the provisions of the Act,".