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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(b) in The Dr. Babasaheb Ambedkar Technological University Act, 1989

(b)to devise and implement a programme of education in engineering technology and allied sciences which are relevant to the current needs of the society, alive to the long-term requirements and responsive to the anticipated changes and developments, in terms of breadth of diversity and depth of specialization;