Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(4) in Sarva Haryana Gramin Bank (Employees') Pension Regulations, 2018

(4)The lump sum payable to an applicant shall be calculated in accordance with the Table given below:Commutation values for a pension of one rupee per annum
Age next birthday Commutation value expressed as number ofyear's purchase Age next birthday Commutation value expressed as number ofyear's purchase
1 2 3 4
17 19.28 35 16.92
18 19.2 36 16.72
19 19.11 37 16.52
20 19.01 38 16.31
21 18.91 39 16.09
22 18.81 40 15.87
23 18.7 41 15.64
24 18.59 42 15.4
25 18.47 43 15.15
26 18.34 44 14.9
27 18.21 45 14.64
28 18.07 46 14.37
29 17.93 47 14.1
30 17.78 48 13.82
31 17.62 49 13.54
32 17.46 50 13.25
33 17.29 51 12.95
34 17.11 52 12.66
53 12.35 69 7.22
54 12.05 70 6.91
55 11.73 71 6.6
56 11.42 72 6.3
57 11.1 73 6.01
58 10.78 74 5.72
59 10.46 75 5.44
60 10.13 76 5.17
61 9.81 77 4.9
62 9.48 78 4.65
63 9.15 79 4.4
64 8.82 80 4.17
65 8.5 81 3.94
66 8.17 82 3.72
67 7.85 83 3.52
68 7.53 84 3.32
    85 3.13
Notes: