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Union of India - Section

Section 184 in The Railway Protection Force Rules, 1987

184. Commencement of proceedings.

- The Presiding Officer holding the trial, shall record, or cause to be recorded all the proceedings of the Security Court in English or in Hindi language, get thesignature or the witness on their statements and may give a copy of the proceedings to the delinquent enrolled member (hereinafter referred to as the accused), free ofcharge, on demand.