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Bombay High Court

Tukaram Madhav Bahale vs Mahatma Phule Krishi Vidyapeeth Rahuri ... on 25 August, 2025

Author: R.G.Avachat

Bench: R.G.Avachat

                                                              adjournment.odt



           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      BENCH AT AURANGABAD

                          CORAM      : R.G.AVACHAT AND
                                       NEERAJ P. DHOTE, JJ.
                           DATE      : AUGUST 25, 2025
                                        --
Mr.A.R.Kale,    Addl.    Govt.   Pleader,   Mr.S.B.Pulkundwar, Ms.PJ.Bharad,
Mr.P.K.Lakhotiya, Mr.A.A.A.Khan and Ms.Vaishali S. Chaudhari and Ms.Sai S.
Joshi, AGPs for State, in respective matters
                                        --

ORDER :

-

Due to paucity of time, the following matters on the board dated 25.08.2025 are adjourned to the dates mentioned against them:-

Matters Next Date 18 WRIT PETITION NO. 10867 OF 2024 19 CIVIL APPLICATION NO. 5418 OF 2025 IN RC/329/2014 22.09.2025 21 WRIT PETITION NO. 2144 OF 2025 (Urgent Category) 22 WRIT PETITION NO. 9711 OF 2024 23 CIVIL APPLICATION NO. 13524 OF 2021 WITH WRIT PETITION NO. 10567 OF 2016 WITH CIVIL APPLICATION NO. 10951 OF 2021 IN WP/10567/2016 WITH CIVIL APPLICATION NO. 11471 OF 2021 IN WP/10567/2016 WITH CIVIL APPLICATION NO. 13522 OF 2021 IN WP/10567/2016 WITH CIVIL APPLICATION NO. 13521 OF 2021 IN WP/10567/2016 WITH 22.09.2025 CIVIL APPLICATION NO. 13523 OF 2021 (Urgent Category) IN WP/10567/2016 2 adjournment WITH WRIT PETITION NO. 14415 OF 2021 WITH CIVIL APPLICATION NO. 13747 OF 2021 IN WP/10567/2016 28 WRIT PETITION NO. 11252 OF 2024 31 WRIT PETITION NO. 6187 OF 2016 33 WRIT PETITION NO. 3953 OF 2018 36 WRIT PETITION NO. 9935 OF 2018 23.09.2025 37 WRIT PETITION NO. 3836 OF 2020 38 WRIT PETITION NO. 9041 OF 2020 40 WRIT PETITION NO. 1007 OF 2022 43 WRIT PETITION NO. 2689 OF 2022 WITH CIVIL APPLICATION NO. 9987 OF 2024 IN WP/2689/2022 44 WRIT PETITION NO. 3271 OF 2022 WITH CIVIL APPLICATION NO. 9045 OF 2022 IN WP/3271/2022 WITH CIVIL APPLICATION NO. 6418 OF 2024 IN WP/3271/2022 24.09.2025 WITH (Urgent Category) CIVIL APPLICATION NO. 11013 OF 2022 IN WP/3271/2022 45 WRIT PETITION NO. 4264 OF 2022 WITH WRIT PETITION NO. 4302 OF 2022 WITH WRIT PETITION NO. 4270 OF 2022 WITH CIVIL APPLICATION NO. 11673 OF 2022 IN WP/4264/2022 46 WRIT PETITION NO. 5201 OF 2022 3 adjournment 47 WRIT PETITION NO. 5952 OF 2022 48 WRIT PETITION NO. 7909 OF 2022 25.09.2025 49 WRIT PETITION NO. 8100 OF 2022 (Urgent Category) 50 WRIT PETITION NO. 665 OF 2024 51 WRIT PETITION NO. 2027 OF 2024 52 WRIT PETITION NO. 2238 OF 2024 53 WRIT PETITION NO. 2746 OF 2024 54 WRIT PETITION NO. 2804 OF 2024 26.09.2025 55 WRIT PETITION NO. 3155 OF 2024 (Urgent Category) 56 WRIT PETITION NO. 3728 OF 2024 57 WRIT PETITION NO. 3855 OF 2024 60 WRIT PETITION NO. 4785 OF 2024 61 WRIT PETITION NO. 4923 OF 2024 WITH CIVIL APPLICATION NO. 6094 OF 2024 IN WP/4923/2024 29.09.2025 63 WRIT PETITION NO. 5749 OF 2024 (Urgent Category) 64 WRIT PETITION NO. 5928 OF 2024 65 WRIT PETITION NO. 6129 OF 2024 66 WRIT PETITION NO. 6407 OF 2024 67 WRIT PETITION NO. 6457 OF 2024 68 WRIT PETITION NO. 6622 OF 2024 69 WRIT PETITION NO. 6869 OF 2024 70 WRIT PETITION NO. 10550 OF 2024 30.09.2025 71 WRIT PETITION NO. 10551 OF 20247 (Urgent Category) 72 WRIT PETITION NO. 10587 OF 2024 73 WRIT PETITION NO. 10591 OF 2024 74 WRIT PETITION NO. 10592 OF 2024 75 WRIT PETITION NO. 10875 OF 2024 01.10.2025 76 WRIT PETITION NO. 10877 OF 2024 (Urgent Category) 77 WRIT PETITION NO. 11494 OF 2024 78 WRIT PETITION NO. 13137 OF 2024 79 WRIT PETITION NO. 3425 OF 2020 03.10.2025 80 WRIT PETITION NO. 5009 OF 2020 WITH WRIT PETITION NO. 7198 OF 2020 WITH WRIT PETITION NO. 4933 OF 2020 4 adjournment WITH WRIT PETITION NO. 13447 OF 2023 WITH WRIT PETITION NO. 745 OF 2020 WITH WRIT PETITION NO. 606 OF 2020 WITH WRIT PETITION NO. 604 OF 2020 81 WRIT PETITION NO. 5238 OF 2020 82 WRIT PETITION NO. 7566 OF 2020 83 WRIT PETITION NO. 395 OF 2022 84 WRIT PETITION NO. 1707 OF 2022 85 WRIT PETITION NO. 1792 OF 2022 86 WRIT PETITION NO. 1797 OF 2022 87 WRIT PETITION NO. 2100 OF 2022 WITH CIVIL APPLICATION NO. 6785 OF 2023 IN WP/2100/2022 88 WRIT PETITION NO. 5135 OF 2022 06.10.2025 89 WRIT PETITION NO. 6423 OF 2022 90 WRIT PETITION NO. 6955 OF 2023 91 WRIT PETITION NO. 594 OF 2024 92 WRIT PETITION NO. 1767 OF 2024 94 WRIT PETITION NO. 3504 OF 2024 96 WRIT PETITION NO. 4461 OF 2024 97 WRIT PETITION NO. 4705 OF 2024 98 WRIT PETITION NO. 4835 OF 2024 99 WRIT PETITION NO. 4916 OF 2024 07.10.2025 100 WRIT PETITION NO. 5346 OF 2024 101 WRIT PETITION NO. 5440 OF 2024 102 WRIT PETITION NO. 6409 OF 2024 103 WRIT PETITION NO. 6516 OF 2024 106 WRIT PETITION NO. 7422 OF 2024 08.10.2025 107 WRIT PETITION NO. 9521 OF 2024 108 WRIT PETITION NO. 9762 OF 2024 109 WRIT PETITION NO. 10191 OF 2024 5 adjournment 110 WRIT PETITION NO. 10218 OF 2024 111 WRIT PETITION NO. 10235 OF 2024 112 WRIT PETITION NO. 10613 OF 2024 115 WRIT PETITION NO. 11863 OF 2024 116 WRIT PETITION NO. 12301 OF 2024 117 WRIT PETITION NO. 12634 OF 2024 118 WRIT PETITION NO. 12710 OF 2024 119 WRIT PETITION NO. 13001 OF 2024 120 WRIT PETITION NO. 13338 OF 2024 WITH WRIT PETITION NO. 13341 OF 2024 WITH WRIT PETITION NO. 13344 OF 2024 09.10.2025 WITH WRIT PETITION NO. 13353 OF 2024 121 WRIT PETITION NO. 14071 OF 2024 122 WRIT PETITION NO. 1398 OF 2025

2. The interim relief/undertaking/statement, if any, shall continue till the next date.

[NEERAJ P. DHOTE, J.] [R.G. AVACHAT, J.] KBP