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[Cites 0, Cited by 1] [Section 8(3)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(3)(k) in The Juvenile Justice (Care and Protection of Children) Act, 2015

(k)order the police for registration of first information report for offences committed against any child in conflict with law, under this Act or any other law for the time being in force, on a complaint made in this regard;