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[Cites 0, Cited by 10] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(2) in The Registration Act, 1908

(2)Houses in towns shall be described as situate on the north or other side of the street or road (which should be specified) to which they front, and by their existing and former occupancies, and by their numbers if the houses in such street or road are numbered.