Calcutta High Court
In The Goods Of Rekha Misa (Dec) vs Before on 24 January, 2019
Author: Soumen Sen
Bench: Soumen Sen
ORDER SHEET
GA 134 of 2019
WITH
PLA 192 of 2010
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
IN THE GOODS OF REKHA MISA (DEC)
Versus
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 24th January, 2019.
Appearance:
Souri Ghosal, Adv.
The Court: This is an application for recalling of an order dated 6th December, 2018.
On 6th December, 2018 the application for revocation of grant of probate was dismissed on merits. Under the garb of this application, the petitioner simply seeks to review the order dated 6th December, 2018. The application is not in proper form. The application, accordingly, stands dismissed. However, this order shall not prevent the petitioner to take appropriate steps in accordance with law.
(SOUMEN SEN, J.) R.Bhar