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Calcutta High Court

In The Goods Of Rekha Misa (Dec) vs Before on 24 January, 2019

Author: Soumen Sen

Bench: Soumen Sen

                                   ORDER SHEET

                                GA 134 of 2019
                                     WITH
                               PLA 192 of 2010

                        IN THE HIGH COURT AT CALCUTTA
                    Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE


                       IN THE GOODS OF REKHA MISA (DEC)
                                    Versus


         BEFORE:
         The Hon'ble JUSTICE SOUMEN SEN

Date : 24th January, 2019.

Appearance:

Souri Ghosal, Adv.
The Court: This is an application for recalling of an order dated 6th December, 2018.
On 6th December, 2018 the application for revocation of grant of probate was dismissed on merits. Under the garb of this application, the petitioner simply seeks to review the order dated 6th December, 2018. The application is not in proper form. The application, accordingly, stands dismissed. However, this order shall not prevent the petitioner to take appropriate steps in accordance with law.
(SOUMEN SEN, J.) R.Bhar