Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act] State of Andhra Pradesh - Subsection Section 53(2)(k) in Andhra Pradesh Electricity Reform Act, 1998 (k)the regulation of the properties, assets and interest in the properties used for or in connection with the electricity industry in the State;