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State of Rajasthan - Section
Section 10 in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of Persons in Anti Terrorist Squad) Rules, 2011
10. Selection Committee.
- Selection to the posts, other than the posts manned by members of the Rajasthan Police Service, shall be made on the recommendation of the Committee consisting of the following, nominated by the Additional Director General of Police, Anti Terrorist Squad:-| (1) | An Inspector General of Police of the Squad ADeputy Inspector General of Police | Chairman |
| (2) | nominated by the Director General of Police | Member |
| (3) | A Psychologist, as a subject matter Specialist | Member |
| (4) | A Superintendent of Police of the Squad | Member Secretary |