Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] State of Karnataka - Subsection Section 49(5) in THE ATRIA UNIVERSITY ACT, 2020 (5)Eighty percent of the incomes received from the University Endowment Fundshall be used for the purposes of development or general work of the University. Theremaining twenty percent shall be reinvested into the University Endowment Fund.
