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[Cites 0, Cited by 0] [Section 420(3)] [Section 420] [Entire Act]

Nagpur Province - Subsection

Section 420(3)(xx) in The City of Nagpur Corporation Act, 1948

(xx)[ x x x] [Clauses (xvii) and (xx) were omitted by M. P. Act XXXIV of 1950, Section 5(ii) and (c).];