Section 2(c) in Punjab Package Deal Properties (Disposal) Rules, 1976
(c)'cultivating possession' means continuous cultivating possession established by the entries in the revenue record ;(cc)['family' means spouse, unmarried sons and daughters, and father and mother of the Government employee, and his brothers and sisters wholly dependent upon him ;] [Inserted,-vide Notification dated 3rd September, 1991, published in the Punjab Government Gazette dated September 13, 1991]
