Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] Bengal Presidency - Subsection Section 24(1) in The Bengal Vagrancy Act, 1943 (1)No prosecution for an offence under this Act may be commenced except by, or with the permission of, such officer as may be prescribed in this behalf.
