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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(3)(c) in Emergency Risks (Goods) Insurance Act, 1971

(c)that any premium under a policy so issued is payable at a rate not exceeding three per cent.per annum of the sum insured as may be specified in the Scheme; and