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State of West Bengal - Section

Section 389 in West Bengal Municipal Corporation Act, 2006

389. Police-officers to assist the Corporation, Commissioner, etc.

- It shall be the duty of every police-officer in or outside the Corporation area to assist the Mayor, the Corporation, the Councillors, the Commissioner or any other officer or other employee of the Corporation in the exercise of the powers, and in the discharges of the duties and the functions, under this Act or the rules or the regulations made thereunder as and when such assistance is called for.