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Patna High Court - Orders

Arnesh Kumar @ Kumar Amresh vs State Of Bihar And Anr on 27 March, 2019

Author: Ashutosh Kumar

Bench: Ashutosh Kumar

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                               CRIMINAL MISCELLANEOUS No.18421 of 2018
                                                In
                                  CRIMINAL REVISION No.1030 of 2014
                                   Arising Out of PS. Case No.- Year- Thana- District-Patna
                  ======================================================
                  Arnesh Kumar @ Kumar Amresh

                                                                                        ... ... Petitioner/s
                                                           Versus
                  The State of Bihar and Anr.

                                                         ... ... Opposite Party/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s      :        Mr. Uday Narayan Singh, Adv.
                  For the O.P. No. 2        :        Mr. Hare Ram Sah, Adv.
                  For the State             :        Mr. Pradeep Narain Kumar, APP
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE ASHUTOSH KUMAR
                                        ORAL ORDER

9    27-03-2019

Re-notify this case after two weeks, i.e., on 10th April, 2019.

On the next date, if possible, the spouses shall remain present in Court.

(Ashutosh Kumar, J) Praveen-II/-

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