Patna High Court - Orders
Arnesh Kumar @ Kumar Amresh vs State Of Bihar And Anr on 27 March, 2019
Author: Ashutosh Kumar
Bench: Ashutosh Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL MISCELLANEOUS No.18421 of 2018
In
CRIMINAL REVISION No.1030 of 2014
Arising Out of PS. Case No.- Year- Thana- District-Patna
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Arnesh Kumar @ Kumar Amresh
... ... Petitioner/s
Versus
The State of Bihar and Anr.
... ... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr. Uday Narayan Singh, Adv.
For the O.P. No. 2 : Mr. Hare Ram Sah, Adv.
For the State : Mr. Pradeep Narain Kumar, APP
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CORAM: HONOURABLE MR. JUSTICE ASHUTOSH KUMAR
ORAL ORDER
9 27-03-2019Re-notify this case after two weeks, i.e., on 10th April, 2019.
On the next date, if possible, the spouses shall remain present in Court.
(Ashutosh Kumar, J) Praveen-II/-
U