Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12A] [Entire Act] State of Assam - Subsection Section 12A(1) in The Assam Excise Act, 1910 (1)prohibit into the area to which this Act applies the publication or display of advertisements of liquor or intoxicating preparations in the Newspapers, Periodicals, Journals, Hoardings, Banners etc. printed and published in and from that area;