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State of Punjab - Section

Section 58 in The Punjab Town Improvement Trust Rules, 1939

58.

When money is received in the Trust office by means of money order, the officer appointed under rule 53 shall, at the time of signing the money- order receipt cause an entry for the amount to be made in the general cash book under his initials and hand over the coupon with the money to the cashier, who, after signing the coupon, shall send it to the accountant for file as a receipt voucher.Note. - No separate receipt in form No. 29 need be issued in case of payment by money-order.