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[Cites 0, Cited by 0] [Section 29(3)] [Section 29] [Entire Act]

State of Haryana - Subsection

Section 29(3)(h) in Faridabad Complex (Regulation and Development) Act, 1971

(h)the prohibition or restrictions regarding erection or re-erection of shop, workshops, warehouses or factories or buildings of a specified architectural feature or buildings designed for particular purposes in any locality;