Madhya Pradesh High Court
Shamim Begam vs The State Of Madhya Pradesh on 17 May, 2018
THE HIGH COURT OF MADHYA PRADESH MCRC-9649-2014 (SHAMIM BEGAM Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 17-05-2018 Shri Rakesh Shukla, learned counsel for the petitioner. Learned counsel for the petitioner seeks permission to withdraw the case.
Accordingly, the petition is dismissed as withdrawn.
e sh (SUSHIL KUMAR PALO) ad JUDGE Pr a hy kundan ad M Digitally signed by KUNDAN SHARMA Date: 2018.05.19 02:17:30 -07'00' of rt ou C h ig H