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State of Goa - Section

Section 120 in The Goa, Daman and Diu School Education Rules, 1986

120. Admission of pupils without leaving certificate from the last school attended.

- If an applicant states that a leaving certificate from the last school attended has been refused to him, the Head of the new school, will intimate to the Head of the former school that the pupil seeks admission to his school and if within ten days he receives no satisfactory explanation of the omission to give a leaving certificate, he will be entitled to admit the pupil and report the circumstances immediately to the Director of Education, who will inquire into the case.