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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Meghalaya - Subsection

Section 90(a) in The Meghalaya Police Act, 2010

(a)identify performance indicators to evaluate the functioning of the Police Service, which shall, inter alia, include operational efficiency, public satisfaction, victim satisfaction vi-a-vis police investigation and response, accountability, impartiality, honest policing, courteous behavior, optimum utilization of resources, and observance of human rights standards, and suggest ways and means to improve the same;