Section 14(2)(a) in The Punjab Cotton Ginning and Pressing Factories Act, 1953

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State of Haryana - Subsection

Section 14(2)(a) in The Punjab Cotton Ginning and Pressing Factories Act, 1953

(a)no alterations or additions whether structural or in plant or in machinery shall be made so as to reduce the degree of compliance of the factory as a whole with the requirements set forth in clauses (a) and (b) of sub-section (1); and

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State of Haryana - Subsection

Section 14(2)(a) in The Punjab Cotton Ginning and Pressing Factories Act, 1953