Section 2(b) in Gold (Control) Act, 1968

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Union of India - Subsection

Section 2(b) in Gold (Control) Act, 1968

(b)"article" means any thing (other than ornament), in a finished form, made of, manufactured from or containing, gold, and includes-

(i)any gold coin,

(ii)broken pieces of an article, but does not include primary gold;