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[Cites 0, Cited by 0] [Section 21(3)] [Section 21] [Entire Act]

State of Gujarat - Subsection

Section 21(3)(x) in Gujarat University (Amendment) Act, 1972

(x)to bring to the notice of the relevant University authority important matters connected with examinations in the subject and also to address the Faculty concerned on any matters connected with the improvement of courses in the subject;