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State of Haryana - Section

Section 92 in Haryana Co-operative Societies Act, 1984

92. Credit to fund.

(1)The Government may provide financial assistance to strengthen the rehabilitation fund.
(2)[ Each apex society shall credit to the rehabilitation fund all moneys received by it on account of repayment of loans advanced out of rehabilitation fund.] [Substituted by Act No. 14 of 1986.]