Section 57(2)(b) in The Goa, Daman and Diu Chit Funds Act, 1973

[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

State of Goa - Subsection

Section 57(2)(b) in The Goa, Daman and Diu Chit Funds Act, 1973

(b)who contravenes any of the provisions of section 8, sub--section (1) and subsection (2) of section 12, section 14, section 15, section 16, section 18, section 20, section 21, section 22, section 24, sub-section (4) of section 26, section 30, section 36, section 37, section 38 and sub-section (4) of section 52, or

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State of Goa - Subsection

Section 57(2)(b) in The Goa, Daman and Diu Chit Funds Act, 1973