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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Goa - Subsection

Section 14(7) in Goa Prisons Rules, 2006

(7)Visit to sleeping barracks by Superintendent and Medical Officer. - The Superintendent and the Medical Officer shall, in all seasons, at uncertain intervals, visit the sleeping barracks in the prison at night and see that arrangements in respect of ventilation are adequate, properly controlled and are not obstructed by prisoners in the cold season to ensure warmth.