Section 24(1)(a) in The Water (Prevention And Control Of Pollution) Act, 1974

[Cites 0, Cited by 7] [Section 24(1)] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(1)(a) in The Water (Prevention And Control Of Pollution) Act, 1974

(a)no person shall knowingly cause or permit any poisonous, noxious or polluting matter determined in accordance with such standards as may be laid down by the State Board to enter (whether directly or indirectly) into any stream or well or sewer or on land; or

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Union of India - Subsection

Section 24(1)(a) in The Water (Prevention And Control Of Pollution) Act, 1974